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SC: Physical Training Instructor Must be Treated as a Teacher - (15 Dec 2023)

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Supreme Court has held that merely because Physical Training Instructor was not expected to conduct classes within the four walls of the College, as in the case of a Professor/Associate Professor/Assistant Professor, would not by itself make him ineligible for being treated as a teacher.

Tags : SUPREME COURT   PHYSICAL TRAINING INSTRUCTOR   TEACHER  

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