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Del HC: Overlapping Jurisdiction for Maintenance Under Different Legislation Leads to Forum Shopping - (14 Dec 2023)

FAMILY

Delhi High Court has observed that conflicting orders, in similar facts and circumstances, under overlapping jurisdiction of different Acts for grant of maintenance, create a sense of judicial impropriety and forum shopping, which may not be conducive to the majesty of the Courts.

Tags : DELHI HIGH COURT   OVERLAPPING JURISDICTION   FORUM SHOPPING  

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