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SC Issues Directions to Punjab, Haryana, and Delhi in Delhi NCR Pollution Case - (14 Dec 2023)

ENVIRONMENT

Supreme Court while hearing a batch of pleas regarding deteriorating air quality in Delhi NCR, has issued directions to the States of Punjab, Haryana, and Delhi in the matter and stated that stubble burnings must be stopped and better air quality must be ensured for the next winter.

Tags : SUPREME COURT   DELHI NCR   POLLUTION   STUBBLE BURNING  

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