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Google Looses Anti-Trust Battle Against Makers of ‘Fortnight’ - (13 Dec 2023)

MRTP/ COMPETITION LAWS

California Jury on 12th December ruled in favor of Epic Games, maker of Fortnite, and held that Google had violated antitrust laws to extract fees and limit competition from Epic Games and other developers on its Play mobile app store.

Tags : CALIFORNIA JURY   GOOGLE   ANTI-TRUST   FORTNIGHT   PLAY STORE  

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