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P&H HC Stops Salaries of Top Officials Till Direction to Grant Benefits to Govt Teachers is Complied - (12 Dec 2023)

CIVIL

Punjab and Haryana High Court has directed to stop the payment of salary to Principal Secretary to Govt of Punjab, Department of Education and Department of Finance until compliance with its 2018 order (MANU/PH/2578/2018) pertaining to granting benefits to government teachers.

Tags : PUNJAB AND HARYANA HIGH COURT   TOP OFFICIALS   SALARY   GOVERNMENT TEACHER  

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