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Muzaffarnagar Student Slapping Case- SC to UP Govt: Provide Plan to Implement TISS Recommendation - (12 Dec 2023)

CIVIL

Supreme Court while hearing PIL in the Muzaffarnagar student slapping case, has directed Uttar Pradesh Government to provide a plan on how the Government is planning to implement the recommendations made by the Tata Institute of Social Sciences (TISS).

Tags : SUPREME COURT   MUZAFFARNAGAR STUDENT SLAPPING CASE   TISS  

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