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Tel. HC: Right to Personal Liberty Includes Right to Possess Passport - (11 Dec 2023)

CIVIL

Telangana High Court has held that the pendency of criminal case against the petitioner cannot be a ground to deny renewal of passport to the petitioner and the right to personal liberty would include not only the right to travel abroad but also the right to possess a Passport.

Tags : TELANGANA HIGH COURT   PERSONAL LIBERTY   PASSPORT  

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