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RBI announces rate of interest on Government of India Floating Rate Bond, 2031- (Reserve Bank of India) (06 Dec 2023)

MANU/RPRL/0752/2023

Banking

The rate of interest on Government of India Floating Rate Bond 2031 (FRB 2031) applicable for the half year December 07, 2023 to June 06, 2024 shall be 8.12 percent per annum.

It may be recalled that FRB 2031 carries a coupon, which has a base rate equivalent to the average of the Weighted Average Yield of last three auctions (from the rate fixing day i.e. December 07, 2023) of 182 Day T-Bills, plus a fixed spread of One percent.

Tags : INTEREST   RATE   BOND 2031  

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