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Submission of statement in XBRL- (Reserve Bank of India) (19 May 2016)

MANU/APDR/0034/2016

Banking

The Reserve Bank of India advised Indian Agents (Authorised Dealer Category – I banks) under the Money Transfer Service Scheme to report MTSS transactions in eXtensible Business Reporting Language. Statements are to be filed from quarter ending June 2016.

Relevant : Rupee Drawing Arrangement MANU/APDR/0035/2016 Money Transfer Service Scheme - Revised Guidelines MANU/APDR/0044/2013

Tags : XBRL MONEY TRANSFER SERVICE 2016 INDIAN AGENT

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