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Del. HC: Cyber Crimes Dissuade Aspirations of Advanced 'Digital Bharat' - (08 Dec 2023)

CRIMINAL

Delhi High Court has observed that online frauds contribute to eroding the trust of people in online financial transactions and thus, discourage newcomers from entering the digital realm, which negatively impacts the overall economy of the country.

Tags : DELHI HIGH COURT   CYBER CRIMES   DIGITAL BHARAT  

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