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Del. HC to Centre: Expeditiously Decide Plea Seeking to Ban Licence for Keeping Dangerous Dogs - (07 Dec 2023)

CIVIL

Delhi High Court has directed the Central Government to expeditiously decide within three months, a plea seeking to cancel and ban the license for keeping dogs like Pitbull, American Bulldog, Rottweiler, etc., and their cross-breeds which are dangerous to the public at large.

Tags : DELHI HIGH COURT   DANGEROUS DOGS   BAN  

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