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Kerala HC Temporarily Restrains Secretaries From Disbursing Panchayat Funds For 'Nava Kerala Sadas' - (06 Dec 2023)

ADMINISTRATIVE

Kerala High Court has restrained the Panchayat Secretaries from disbursing amounts from Panchayat funds for the conduct of 'Nava Kerala Sadas' against the resolution of the panchayat council.

Tags : KERALA HIGH COURT   NAVA KERALA SADAS  

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