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Del. HC: Increase Income Threshold for EWS Adm. in Schools from Rs. 1 Lakh to Rs. 5 Lakh - (06 Dec 2023)

EDUCATION

Delhi High Court has ordered that to increase the existing income threshold of Rs. 1 lakh per annum, for admissions under Economically Weaker Section (EWS) category in schools in the city, to Rs. 5 lakhs, till an amendment is made by Delhi Government in the 2011 reservation scheme.

Tags : DELHI HIGH COURT   ECONOMICALLY WEAKER SECTION   SCHOOL ADMISSION   INCOME THRESHOLD  

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