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Del. HC: Wife Earning is Not an absolute Bar To Receiving Maintenance From Husband - (05 Dec 2023)

FAMILY

Delhi High Court while observing that the obligation of the husband to provide maintenance is on a higher pedestal than the wife, has held that the mere fact that the wife is earning does not automatically operate as an absolute bar for awarding maintenance by the husband.

Tags : DELHI HIGH COURT   MAINTENANCE   HUSBAND  

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