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Kerala HC Dismisses Candidate's Plea for Postponement of Either AIBE or AILET due to Clash in Timings - (04 Dec 2023)

EDUCATION

Kerala High Court has refused to issue a direction to postpone the 18th All India Bar Examination, 2024 (AIBE) or All India Law Entrance Test, 2024 (AILET) as both exams were scheduled to be held on 10th December 2023.

Tags : KERALA HIGH COURT   AIBE   AILET  

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