Supreme Court Awards Rs. 6 Lakh to Man Acquitted After 6 Years, Faults UP Police Probe  ||  Supreme Court: High Courts Can Restore Power on 50% Deposit in Arbitrary Theft Assessments  ||  Supreme Court: Cooperative Society Cannot Deny RTI Records as Personal if Registrar Can Access Them  ||  SC: CoC Cannot Withdraw Approved Resolution Plan Over Improved Corporate Debtor Finances  ||  Delhi High Court: 24-Week Limit Alone Cannot Restrict Medical Termination of Pregnancy  ||  Allahabad High Court Rejects Challenge to 18% GST on Online Legal Database Services  ||  Madras High Court: FIR Registration Does Not Decide Guilt; Prior Hearing of Accused Not Required  ||  Kerala High Court Orders Speedy Prosecution Sanction Process in Sabarimala Gold Theft Case  ||  Allahabad HC: Missing RT-PCR Report Cannot Bar COVID-19 Compensation if Records Confirm Infection  ||  MP High Court Directs Indore Police to Deploy Volunteers for Reporting Noise Pollution Violations    

High-Level Committee approves the Recovery and Reconstruction (R&R) plan of Rs. 1658.17 crore for Joshimath- (Press Information Bureau) (30 Nov 2023)

MANU/PIBU/3482/2023

Commercial

Under the leadership of the Prime Minister Shri Narendra Modi, all technical agencies under the guidance of NDMA were put into action and they helped the State Government in preparing the recovery plan for Joshimath expeditiously.

Joshimath in Uttarakhand has been affected by landslide and ground subsidence and the Central Government has extended all necessary technical and logistical support to the State Government.

The High-Level Committee, under the chairmanship of Union Home Minister and Minister of Cooperation, Shri Amit Shah, approved the Recovery and Reconstruction (R&R) plan of Rs. 1658.17 crore for Joshimath. Under this R&R Plan, Rs. 1079.96 crore of Central assistance will be provided from the Recovery and Reconstruction window of the National Disaster Response Fund (NDRF). The State Government will provide Rs. 126.41 crore from its State Disaster Response Fund (SDRF) towards relief assistance and will provide Rs. 451.80 crore from its State budget, including land acquisition cost for resettlement of Rs. 91.82 crore.

Joshimath, in the State of Uttarakhand, has been affected by landslide and ground subsidence and the Central Government has extended all necessary technical and logistical support to the State Government. Under the leadership of the Prime Minister Shri Narendra Modi, all technical agencies under the guidance of the National Disaster Management Authority (NDMA) were put into action and they helped the State Government in preparing the recovery plan for Joshimath expeditiously.

The recovery plan for Joshimath would be implemented in three years, following the best practices, Build Back Better (BBB) principles, sustainability initiatives. Thereafter, Joshimath will emerge as an excellent example of ecological sustainability.

Tags : COMMITTEE   APPROVAL   RECONSTRUCTION PLAN  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved