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Calcutta HC Refuses Interim Order to Stop Goat Slaughter on 'Bolla Kali Puja' - (04 Dec 2023)

CIVIL

Calcutta High Court has declined to pass any interim orders prohibiting the slaughter of goats at 'Bolla Kali Mata Temple' in North Dinajpur, on the occasion of 'Bolla Kali Puja 2023’.

Tags : CALCUTTA HIGH COURT   BOLLA KALI PUJA   BOLLA KALI MATA TEMPLE  

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