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SC Refers 'Asian Resurfacing' Judgment to 5-Judge Bench - (01 Dec 2023)

CIVIL

Supreme Court has referred to a 5 judge bench its 2018 judgment in ‘Asian Resurfacing’ (MANU/SC/0308/2018; 2018/INSC/282) which held that interim orders of stay granted by High Courts and other courts in civil & criminal cases will automatically expire after six months unless specifically extended.

Tags : SUPREME COURT   ASIAN RESURFACING JUDGMENT   5 JUDGE  

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