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All. HC to Counsels: Avoid Seeking Adjournments to Reduce the Backlog of Unresolved Cases - (30 Nov 2023)

CIVIL

Allahabad High Court while stating that the same old practices will continue to produce the same old results but as society needs faster disposal of matters, all of us should change our practices to produce better results, has urged Counsels to minimize adjournment requests.

Tags : ALLAHABAD HIGH COURT   ADJOURNMENTS   UNRESOLVED CASES  

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