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SC Issues Directions for Dignified Burial of Victims of Ethnic Violence in Manipur - (29 Nov 2023)

CIVIL

Supreme Court while observing the bodies of the victims who perished in ethnic violence in Manipur, has issued directions regarding dignified burial or cremation of bodies without interference from third parties.

Tags : SUPREME COURT   DIRECTIONS   BURIAL   ETHNIC VIOLENCE   MANIPUR  

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