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All. HC: Order Passed Cannot go beyond the Show Cause Notice - (28 Nov 2023)

MINES AND MINERALS

Allahabad High Court has held that in the event a particular case is made out in the show cause notice and the order passed subsequently is beyond the said show cause notice, the same would amount to a violation of the principles of natural justice.

Tags : ALLAHABAD HIGH COURT   SHOW CAUSE NOTICE   NATURAL JUSTICE  

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