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All. HC: Principles of Natural Justice Should Compulsorily be Followed - (28 Nov 2023)

CIVIL

Allahabad High Court while setting aside an order of blacklisting and cancellation of the mining lease, has observed that in a civilized society principles of natural justice should compulsorily be followed if the rule of law has to be there.

Tags : ALLAHABAD HIGH COURT   NATURAL JUSTICE   CIVILIZED SOCIETY  

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