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Fee waiver for e-filed forms extended- (Ministry of Corporate Affairs) (16 May 2016)

MANU/DCAF/0059/2016

Company

The one time waiver of additional fees applicable to all e-forms due for filing by companies between 25 March 2016 and 31 May 2016 has been extended again.

The Companies can now avail benefit of waiver till 10 June 2016.

Relevant : Relaxation of additional fees MANU/DCAF/0039/2016

Tags : COMPANIES   E-FILING   FEE WAIVER  

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