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Ker. HC: Enacting Laws in English Will Not Have Any Bearing on the Growth of Regional Language - (27 Nov 2023)

CIVIL

Kerala High Court while observing that Enacting laws in English as in a diverse country like India, will not have any bearing on the growth of the regional language, has stated that it can enhance the growth potential of the State as an investment destination with better awareness about its laws.

Tags : KERALA HIGH COURT   REGIONAL LANGUAGE   LAW  

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