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All. HC Issues Directions for Early Disposal of Cases Against MPs/MLAs - (27 Nov 2023)

CRIMINAL

Allahabad High Court while registering suo moto case to expedite the disposal of criminal cases pending against MPs/MLAs across the State, in compliance with Supreme Court’s directions (MANU/SC/1231/2023; 2023/INSC/991), has issued directions to the special courts in the State.

Tags : ALLAHABAD HIGH COURT   EARLY DISPOSAL   MPS/MLAS   DIRECTIONS  

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