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JKL HC: Seema Suraksha Bal’s Order Can be Challenged Across All High Courts - (27 Nov 2023)

DEFENCE

Jammu and Kashmir and Ladakh High Court has held that Seema Suraksha Bal (SSB), is a force of the Union of India with a pan-India presence and therefore appeals against orders passed by it can be made before any of the High Courts in the country.

Tags : JAMMU AND KASHMIR AND LADAKH HIGH COURT   SEEMA SURAKSHA BAL   APPEAL  

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