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SC Transfers Advertisement Funds of Delhi Govt. for RRTS Project - (21 Nov 2023)

CIVIL

Supreme Court while expressing disappointment over Delhi Government not fulfilling its assurance to allocate funds for the Regional Rapid Rail Transit System (RRTS) Project, has ordered to transfer the advertisement funds of the Delhi Government for the project.

Tags : SUPREME COURT   ADVERTISEMENT FUNDS   RRTS PROJECT  

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