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Del. HC: Will can be Suspected if There is Unsigned Cuttings and Overwriting - (20 Nov 2023)

FAMILY

Delhi High Court has held that only if it is found that there are substantial changes sought to be introduced to a Will by the cuttings and overwriting present on it, can it be open for the Court to conclude that the Will is suspect and has to be rejected.

Tags : DELHI HIGH COURT   WILL   OVERWRITING  

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