SC: Suit Alleging Coercion or Undue Influence Cannot be Rejected under Order VII Rule 11 CPC  ||  Cal HC: Once ED Attachment is Confirmed, Challenge Becomes Academic; PMLA Remedy Must be Pursued  ||  MP HC: Pen-Drive Evidence Cannot be Introduced At a Late Trial Stage Without Proof or Relevance  ||  Calcutta HC: Employee Can't be Stopped From Joining Rival Post-Resignation; Trade Secrets Protected  ||  Calcutta HC: Banks Must Provide Forensic Audit Report Before Calling an Account Fraudulent  ||  Del HC: Woman Cannot Demand Re-Entry to Abandoned Matrimonial Home if Alternate Accommodation Exists  ||  Calcutta HC: Land Acquisition For Industrial Park is Public Purpose; Leasing to Industry is Valid  ||  Patna HC: PwD Recruitment Must Comply With RPwD Act; Executive Resolutions Cannot Override the Law  ||  Madras HC: Individuals Facing Criminal Trial Must Get Court Permission Even to Renew Passports  ||  Calcutta HC: Demolition Orders Cannot be Challenged under Article 226 if a Statutory Appeal Exists    

Extension of last date to receive comments on TRAI's Consultation Paper on 'Assignment of spectrum in E&V Bands, and, spectrum for Microwave Access (MWA) & Microwave Backbone (MWB).'- (Telecom Regulatory Authority of India) (14 Nov 2023)

MANU/TRAI/0127/2023

Media and Communication

1. The Telecom Regulatory Authority of India (TRAI) had released a Consultation Paper on 'Assignment of Spectrum in E&V Bands, and Spectrum for Microwave Access (PIWA) & Microwave Backbone (I IWB)' on 27th September 2023. Initially, the last date for receiving written comments on the issues raised in the Consultation Paper from the stakeholders was fixed as 25th October 2023 and for counter comments as 8th November 2023. However, on the request of Industry associations, the last date for submission of written comments and counter comments was extended up to 15th November 2023 and 29th November 2023 respectively.

2. Keeping in view the request of Industry associations for extension of time for further extension of time for submission of comments, it has been decided to extend the last date for submission of written comments and counter comments up to 29th November 2023 and 13th December 2023 respectively. No further requests for extension would be considered.

Tags : EXTENSION   LAST DATE   PIWA  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved