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JKL HC: Candidates Taking Seat in 3rd Round AIQ Counselling Can't Participate in Further Rounds - (20 Nov 2023)

EDUCATION

Jammu and Kashmir and Ladakh High Court has held that a candidate who has taken seat in the third round of NEET-PG Counselling under All India Quota (AIQ) are prohibited from withdrawing or participating in any subsequent counselling rounds.

Tags : JAMMU AND KASHMIR AND LADAKH HIGH COURT   NEET-PG   AIQ COUNSELLING  

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