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CCI Rejects Allegations of Anti-Competitive Practices against REC Power Distribution Company - (20 May 2016)

Competition Commission India (CCI) has rejected allegations of anti-competitive practices against REC Power Distribution Company even as it said that state-owned REC should have adequate safeguards to remove perceived or actual conflicts of interest caused by its association with the firm.

Tags : COMPETITION COMMISSION INDIA   REC  

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