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Titanium Company Scam: Kerala High Court Orders CBI Investigation - (16 Nov 2023)

COMPANY

Kerala HC has directed the Central Government to order the CBI to investigate the corruption allegations involving high officials of Titanium Company for entrusting its pollution abatement cum capacity expansion project to M/s. Metallurgical & Engineering Consultants (India) Limited (MECON).

Tags : KERALA HC   CBI   TITANIUM COMPANY   METALLURGICAL & ENGINEERING CONSULTANTS (INDIA) LIMITED  

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