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Kerala HC: Farmers Who Sell Grains to Govt. Can't be Shown as Borrowers in Paddy Receipt Sheets - (16 Nov 2023)

CIVIL

Kerala HC has held that the farmers who sell their paddy to the Government under the tripartite agreement cannot be treated and shown as borrowers in the paddy receipt sheet under the paddy procurement scheme and their credit rating should not be affected.

Tags : KERALA HC   TRIPARTITE AGREEMENT  

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