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Krishna Janmabhoomi Dispute: SC Rejects Mosque Committee Request to Stay Proceedings Before All. HC - (16 Nov 2023)

CIVIL

Supreme Court, in Krishna Janmabhoomi-Shahi Eidgah Mosque dispute, has refused to suspend the ongoing proceedings before the Allahabad HC which is hearing multiple suits seeking various reliefs.

Tags : KRISHNA JANMABHOOMI   SHAHI EIDGAH MOSQUE. SUPREME COURT  

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