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CAT To Ker. Govt.: No Appointments or Transfers to IAS Cadre Posts Without CSB Recommendation - (16 Nov 2023)

SERVICE

Central Administrative Tribunal (CAT), Ernakulam Bench has passed an interim order refraining the State Government from issuing orders of appointment, transfers and postings to IAS officers in cadre posts without obtaining recommendations from the Civil Services Board (CSB).

Tags : CENTRAL ADMINISTRATIVE TRIBUNAL   CIVIL SERVICES BOARD  

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