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Delhi HC to Special Olympics Bharat: Strictly Comply with National Sports Code in Elections - (10 Nov 2023)

ELECTION

Delhi High Court has asked Special Olympics Bharat to ensure strict compliance with National Sports Development Code, 2011, for all upcoming elections of office-bearers at national and state level.

Tags : DELHI HIGH COURT   SPECIAL OLYMPICS BHARAT   NATIONAL SPORTS DEVELOPMENT CODE   2011  

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