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Kar. HC Suggests State to Install Audio Announcement Systems in Pvt. Buses to Aid Visually Impaired - (10 Nov 2023)

CIVIL

Karnataka High Court has suggested the State Government to issue circular directing private bus operators to install audio announcement system service in their buses which would be of assistance to physically challenged and visually impaired persons.

Tags : KARNATAKA HIGH COURT   AUDIO ANNOUNCEMENT SYSTEM  

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