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Ker. HC: Reservation Under CEI (Reservation & Admission) Act Applies to IIMs - (10 Nov 2023)

EDUCATION

Kerala High Court has held that Indian Institute of Management (IIM), Kozhikode would have to follow the reservation policy stipulated under the Central Educational Institutions (Reservation and Admission) Act, 2006, for admission to Ph.D. Practice Track Course.

Tags : KERALA HIGH COURT   INDIAN INSTITUTE OF MANAGEMENT   CENTRAL EDUCATIONAL INSTITUTIONS (RESERVATION AND ADMISSION) ACT  

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