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PM Modi Degree Case: Gujarat HC Rejects Delhi CM Arvind Kejriwal's Review Petition - (10 Nov 2023)

EDUCATION

Gujarat HC has dismissed the review petition filed by Delhi CM seeking review of order quashing Central Information Commission’s directions to the university to “search for information” regarding PM Narendra Modi’s educational degrees & to provide details to Arvind Kejriwal on his RTI application.

Tags : GUJARAT HC   ARVIND KEJRIWAL   PM NARENDRA MODI   CENTRAL INFORMATION COMMISSION  

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