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Bom. HC: Provide Laptops/iPads to Prosecutors for Implementing E-Filing System - (09 Nov 2023)

CIVIL

Bombay High Court while observing that to make the mechanism of E-fling effective, it is absolutely essential that prosecutors are provided with the facility of laptops/Ipads at the earliest, has directed that Advocate General of Maharashtra to look into the matter.

Tags : BOMBAY HIGH COURT   PROSECUTORS   E-FILING SYSTEM  

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