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Mad. HC: Allegation of Discrimination on the Basis of Caste in Madras Bar Association is Far-fetched - (09 Nov 2023)

CIVIL

Madras High Court while observing that allegation of petitioner that there is discrimination on the basis of caste in the Madras Bar Association is farfetched, has held that membership of an individual could be decided only by the association and not all persons could make a grievance.

Tags : MADRAS HIGH COURT   DISCRIMINATION   MADRAS BAR ASSOCIATION  

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