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SC: Guidelines/Directions Regarding Firecrackers are Applicable to All States and Not Just Delhi - (08 Nov 2023)

ENVIRONMENT

Supreme Court has clarified that its direction dated 07.11.2023, against the use of barium and banned chemicals in firecrackers is applicable not only in the Delhi-National Capital Region, but also binding in all States across the Country.

Tags : SUPREME COURT   FIRECRACKERS   DIRECTIONS  

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