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SC: Need Better Guidelines to Protect Media Professionals - (08 Nov 2023)

CRIMINAL

Supreme Court while observing that there are hundreds of journalists whose digital devices are taken away en masse and there are no guidelines with reference to when and what may be seized, what can be accessed, has stated that State must ensure that there are some guidelines.

Tags : SUPREME COURT   MEDIA PROFESSIONALS   GUIDELINES   DIGITAL DEVICES  

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