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SC Passed Directions Regarding Recruitment in District Judiciary in MP, Punjab and Haryana - (08 Nov 2023)

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Supreme Court has directions regarding time schedule for the recruitment of District Judges in the High Courts of Madhya Pradesh, Punjab and Haryana, while the similar matter pertaining to the High Court of Tamil Nadu is listed for today (i.e. 08.11.2023).

Tags : SUPREME COURT   DISTRICT JUDICIARY   RECRUITMENT   DIRECTIONS  

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