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President Nods for Two UP Bills for Controlling Anti-Social Elements - (19 May 2016)

President Pranab Mukherjee has given nod to two controversial bills — UP Control of Goonda Amendment and UP Gangsters and Anti-social Amendment.

Tags : PRESIDENT PRANAB MUKHERJEE   UP CONTROL OF GOONDA AMENDMENT   UP GANGSTERS AND ANTI-SOCIAL AMENDMENT  

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