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Bombay High Court Permits Bursting of Firecrackers for 3 Hours in Mumbai - (07 Nov 2023)

ENVIRONMENT

Bombay High Court has permitted bursting of firecrackers for 3 hours in Mumbai and directed Municipal Corporations to ensure that firecrackers are not burst beyond the period of 7 PM to 10 PM in light of the poor air quality index.

Tags : BOMBAY HIGH COURT   FIRECRACKERS   MUMBAI  

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