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Madhya Pradesh HC Dismisses Gajanand Distributor’s Plea in Herald Case - (19 May 2016)

Madhya Pradesh HC has dismissed four petitions filed by Gajanand Distributors and others, praying to be impleaded as defendants in a civil suit filed by Bhopal Development Authority (BDA) against Associated Journals Ltd (AJL), publisher of National Herald.

Tags : MADHYA PRADESH HC   BDA   GAJANAND DISTRIBUTORS   NATIONAL HERALD.  

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