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Del. HC to AIIMS: Procure Medicines for Patients Evaluated in Terms of Rare Diseases Policy - (06 Nov 2023)

LAW OF MEDICINE

Delhi High Court has directed AIIMS to commence the procurement of medicines for the evaluated patients/Petitioners as per the fund allocated of Rs. 50 lakhs per patient, in terms of the Rare Diseases Policy.

Tags : DELHI HIGH COURT   RARE DISEASES POLICY   PROCUREMENT   MEDICINE  

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