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Del. HC to Police & Medical Board: Explain Pros & Cons of Abortion to Rape Victims in Mother Tongue - (06 Nov 2023)

LAW OF MEDICINE

Delhi High Court has directed Police and Medical Board that in cases of medical termination of pregnancy in rape cases, the pros and cons of the medical termination of pregnancy will be explained in mother tongue, be it Hindi or English.

Tags : DELHI HIGH COURT   RAPE VICTIMS   TERMINATION OF PREGNANCY  

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