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Ker. HC Bans Bursting of Firecrackers in Religious Places at Odd Hours - (06 Nov 2023)

CIVIL

Kerala High Court has held that no crackers shall be burst in religious places at odd time as prima facie there is no commandment in any of the holy book to burst crackers for pleasing the God.

Tags : KERALA HIGH COURT   RELIGIOUS PLACES   FIRECRACKERS  

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